Section 2 in Assam Agricultural Engineering Service Rules, 1983
2. Definitions.
- In these rules, unless there is anything repugnant in the subject or context-(a)'Appointing Authority' means the governor of Assam.(b)'Board' means the Selection Board constituted under Rule 15;(c)'Commission' means the Assam Public Service Commission;(d)'Constitution' means the Constitution of India;(e)'Government' means the Government of Assam;(f)'Governor' means the Governor of Assam;(g)'Member' means a member of the Assam Agricultural Engineering Service;(h)'Select list' means the list as referred to in Rules 6 (1) (e), 13 (6) and 14 (3);(i)'Services' means the Assam Agricultural Engineering Service; and(j)'Year' means a calendar year.
