Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 5 in The Merchant Shipping (Seafarer's Bio-metric Identity Document) Rules, 2016 5. Eligibility for Seafarer Identity Document. - An Indian national who is in possession of a valid Indian Continuous Discharge Certificate is eligible to apply for SID.
