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State of Rajasthan - Section

Section 17 in The Rajasthan Civil Services (Departmental Examinations) Rules, 1959

17. Syllabus.

- The Syllabus for the Departmental Examinations in each service shall be such as may be prescribed by the Government and published by the Registrar in the Rajasthan Rajpatra from time to time.The minimum pass marks in each subject etc. shall be 45%.Provided that where a candidate fails by one mark in any one or more papers or by not more than 5 marks in the aggregate, he shall be declared successful by awarding him one mark as a grace mark in the paper or in each paper in which he has failed or not more than 5 marks in the aggregate, subject to the condition that the total number of such grace marks to be awarded in a paper or in each paper and in the aggregate taken together shall not exceed 5 marks.