Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Rajasthan - Subsection Section 11(13) in Rajasthan Forest (Settlement) Rules, 1958 (13)The Forest Settlement Officer shall keep a diary of his proceeding from day to day, which should be clearly written up and should be initialled by himself.
