Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act] State of Bihar - Subsection Section 24(3)(b) in The Bihar Value Added Tax Act, 2005 (b)the 31st day of July of the year following the year to which such return relates, in any other case.]