Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act]

State of Haryana - Subsection

Section 82(1)(iii) in Haryana Registration and Regulation of Societies Act, 2012

(iii)filing or recording or registering any document required by the Act or the rules made thereunder;