Delhi High Court - Orders
M/S Mso Infrastructure Pvt Ltd vs State Of Nct Delhi on 24 September, 2021
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 1495/2021 & CRL.M.A. 10378/2021
M/S MSO INFRASTRUCTURE PVT LTD ..... Petitioner
Through Mr. Nikhil Malhotra, Advocate
versus
STATE OF NCT DELHI ..... Respondent
Through Mr. Amit Chadha, APP for the State
with Inspector Harpal and S.I. Kartar,
P.S. Uttam Nagar.
Mr. Mahendra Pratap, Advocate for
Respondent No. 2
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 24.09.2021
1. Status Report is not on record.
2. Let the same be placed on record before the next date of hearing.
3. List on 22.11.2021.
4. Interim orders to continue.
SUBRAMONIUM PRASAD, J SEPTEMBER 24, 2021 Rahul