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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(1)(a) in Tamil Nadu District Municipalities Building Rules, 1972

(a)good whole bricks or stones properly bend and solidly put together with good joining material, compounded of good mud, good lime, or good cement and clay and or other suitable and durable material; or