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[Cites 0, Cited by 0] [Section 15A] [Entire Act]

State of West Bengal - Subsection

Section 15A(8) in The Paschim Banga Ayurvedic System Of Medicine Act, 1961

(8)The Ad-hoc Committee shall be deemed to be the Parishad also for the purposes of section 37 and section 43 of this Act.