Bombay High Court
Nitesh Brijbhan Singh vs Transcon Sheth Creators Private ... on 4 December, 2025
Author: Bharati Dangre
Bench: Bharati Dangre
1/2 923 ARBP 543-25.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION PETITION NO. 543 OF 2025
Nitesh Brijbhan Singh .. Petitioner
Versus
Transcon Sheth Creators Pvt Ltd .. Respondent
WITH
ARBITRATION PETITION (L) NO. 34491 OF 2025
Laxmi Hanumant Nanavare .. Petitioner
Versus
Transcon Sheth Creators Pvt Ltd .. Respondent
...
Mr. Mutahhar Khan with Sachin A. Mhatre i/b Mhatre Law
Associates for the petitioner.
Mr. Aneesha Cheema with Shreema Doshi, Ashwin Sawlani i/b
Lexicon Law Partners for the respondent.
CORAM: BHARATI DANGRE, J.
DATED : 4th DECEMBER, 2025 P.C:-
1 My attention is invited to the order dated 28/11/2025 passed in two Arbitration Petition Nos. 544/2025 and 545/2025 filed in the wake of the allegations that the respondents have failed to honour the terms of the Agreement and they have also failed to hand over the alternate commercial premises within the stipulated timeline and even there is no execution of PAAA.
Tilak ::: Uploaded on - 05/12/2025 ::: Downloaded on - 06/12/2025 00:28:30 ::: 2/2 923 ARBP 543-25.doc 2 On 28/11/2025, while adjourning the proceedings, the following order is passed :-
"On hearing the learned counsel for the petitioner, though I am inclined to grant time as prayed for, however, it is also directed that till they reply is filed and the matter is taken up for hearing, if the unit which is to come to the petitioner's share is not already transferred, the respondent is restrained from dealing with the same till the next date of hearing.
It was directed that the connected petitions shall be clubbed together.
Since all the Writ Petitions are to be heard together, the direction contained in paragraph no.3 shall also operate in the present petitions.
The following Arbitration Petitions are directed to be clubbed and placed for hearing on 18/12/2025.i) ARBP 543/2025 i) ARBP 544/2025 ii) ARBP 545/2025 iii) ARBP 546/2025 v) ARBPL 34491/2025
To be listed on Supplementary Board.
(BHARATI DANGRE, J) Tilak ::: Uploaded on - 05/12/2025 ::: Downloaded on - 06/12/2025 00:28:30 :::