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[Cites 0, Cited by 0] [Section 92B(3)] [Section 92B] [Entire Act]

Union of India - Subsection

Section 92B(3)(b) in Motor Vehicles Act, 1939

(b)if the amount of the first-mentioned compensation is equal to or less than the amount of the second-mentioned compensation, he shall not be liable to pay the second-mentioned compensation.