Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Uttar Pradesh - Subsection Section 6(1) in U.P. Revenue Code, 2006 (1)The State Government may, by notification, specify -(i)the districts which constitute a division;(ii)the tahsils which constitute a district;(iii)the villages which constitute a tahsil.
