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State of Tamilnadu - Section

Section 70 in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

70. Publication of names of elected candidates.

- The Returning Officer shall arrange to display on the Notice Board at his office and in the office of the Distributory Committee concerned, a notification signed by him indicating the names of the duly elected "candidates in Form-25. The Returning Officer shall arrange to publish the names of elected candidates in the District Gazette.