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Supreme Court - Daily Orders

Devraj Kacher Naik vs Ramchandra Motiram Patil on 28 January, 2026

     ITEM NO.26                          COURT NO.4                   SECTION III

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

                                  CIVIL APPEAL   NO(S).   7763/2021

     DEVRAJ KACHER NAIK                                                APPELLANT(S)

                                                 VERSUS

     RAMCHANDRA MOTIRAM PATIL & ORS.                                   RESPONDENT(S)


     IA NO. 123212/2021 - APPLICATION FOR PERMISSION
     IA NO. 73027/2021 - EARLY HEARING APPLICATION
     IA NO. 123218/2021 - EXEMPTION FROM FILING O.T.
     IA NO. 79832/2021 - EXEMPTION FROM FILING O.T.
     IA NO. 123289/2021 - EXEMPTION FROM FILING O.T.

     Date : 28-01-2026 This matter was called on for hearing today.

     CORAM :             HON'BLE MRS. JUSTICE B.V. NAGARATHNA
                         HON'BLE MR. JUSTICE UJJAL BHUYAN

     For Appellant(s) : Mr. Pravartak Suhas Pathak, AOR
                        Mr. Ritu Raj, Adv.


     For Respondent(s) : Mr. Shashwat Goel, AOR

                                   Mr. Varad Kilor, Adv.
                                   Mr. Siddharth Dharmadhikari, Adv.
                                   Mr. Aaditya Aniruddha Pande, AOR
                                   Mr. Shrirang B. Varma, Adv.


                          UPON hearing the counsel the Court made the following
                                             O R D E R

List on 29.01.2026.

(B. LAKSHMI MANIKYA VALLI) (DIVYA BABBAR) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by BORRA LM VALLI Date: 2026.01.28 17:38:56 IST Reason: