Supreme Court - Daily Orders
Devraj Kacher Naik vs Ramchandra Motiram Patil on 28 January, 2026
ITEM NO.26 COURT NO.4 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(S). 7763/2021
DEVRAJ KACHER NAIK APPELLANT(S)
VERSUS
RAMCHANDRA MOTIRAM PATIL & ORS. RESPONDENT(S)
IA NO. 123212/2021 - APPLICATION FOR PERMISSION
IA NO. 73027/2021 - EARLY HEARING APPLICATION
IA NO. 123218/2021 - EXEMPTION FROM FILING O.T.
IA NO. 79832/2021 - EXEMPTION FROM FILING O.T.
IA NO. 123289/2021 - EXEMPTION FROM FILING O.T.
Date : 28-01-2026 This matter was called on for hearing today.
CORAM : HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Appellant(s) : Mr. Pravartak Suhas Pathak, AOR
Mr. Ritu Raj, Adv.
For Respondent(s) : Mr. Shashwat Goel, AOR
Mr. Varad Kilor, Adv.
Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Mr. Shrirang B. Varma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 29.01.2026.
(B. LAKSHMI MANIKYA VALLI) (DIVYA BABBAR) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by BORRA LM VALLI Date: 2026.01.28 17:38:56 IST Reason: