Delhi High Court - Orders
M/S Speedway Cargo Courier Services vs Commissioner Of Customs on 5 October, 2023
Author: Yashwant Varma
Bench: Yashwant Varma, Dharmesh Sharma
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CUSAA 156/2022 & CM APPL. 16796/2023
M/S SPEEDWAY CARGO COURIER SERVICES
..... Appellant
Through: Appearance not given
versus
COMMISSIONER OF CUSTOMS ..... Respondent
Through: Ms. Simran Kumari, Proxy
Counsel for Ms. Anushree
Narain, Standing Counsel
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 05.10.2023 A request for accommodation is made on behalf of Ms. Narain, learned counsel who represents the respondents, and is unable to attend to the matter on account of personal difficulty.
Consequently, let it be called again on 24.11.2023.
YASHWANT VARMA, J.
DHARMESH SHARMA, J.
OCTOBER 5, 2023 neha This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/10/2023 at 23:01:55