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Delhi High Court - Orders

M/S Speedway Cargo Courier Services vs Commissioner Of Customs on 5 October, 2023

Author: Yashwant Varma

Bench: Yashwant Varma, Dharmesh Sharma

                             $~10
                             *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +    CUSAA 156/2022 & CM APPL. 16796/2023
                                  M/S SPEEDWAY CARGO COURIER SERVICES
                                                                           ..... Appellant
                                                 Through: Appearance not given
                                                 versus

                                       COMMISSIONER OF CUSTOMS               ..... Respondent
                                                    Through: Ms. Simran Kumari, Proxy
                                                               Counsel for Ms. Anushree
                                                               Narain, Standing Counsel
                                       CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE DHARMESH SHARMA
                                                    ORDER

% 05.10.2023 A request for accommodation is made on behalf of Ms. Narain, learned counsel who represents the respondents, and is unable to attend to the matter on account of personal difficulty.

Consequently, let it be called again on 24.11.2023.

YASHWANT VARMA, J.

DHARMESH SHARMA, J.

OCTOBER 5, 2023 neha This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/10/2023 at 23:01:55