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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(1)(ii) in Punjab Exhibition of Films on Television Screen through Video Cassette Players (Regulation) Rules, 1989

(ii)that adequate security precautions of the safety of the persons attending exhibition have been taken at the place of where the films are to be exhibited;