Bombay High Court
Shri. Santosh Krushnaji Gavade And Ors vs Narayan Kisan Gawade And Ors on 12 October, 2018
Author: M.S. Sonak
Bench: M.S. Sonak
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION STAMP NO. 27199 OF 2018
Shri. Santosh Krushnaji Gavade And Ors ....Petitioner
V/S
Narayan Kisan Gawade And Ors ....Respondent
Ms Shakuntala Santosh Wadekar For Petitioner CORAM : M.S. SONAK, J DATE : 12th October, 2018 P.C. :
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