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Bombay High Court

Shri. Santosh Krushnaji Gavade And Ors vs Narayan Kisan Gawade And Ors on 12 October, 2018

Author: M.S. Sonak

Bench: M.S. Sonak

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

         WRIT PETITION STAMP NO. 27199 OF 2018

 Shri. Santosh Krushnaji Gavade And Ors               ....Petitioner
              V/S
 Narayan Kisan Gawade And Ors                      ....Respondent

Ms Shakuntala Santosh Wadekar For Petitioner CORAM : M.S. SONAK, J DATE : 12th October, 2018 P.C. :

Stand over to 26/10/2018 ( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 12/10/2018 ::: Downloaded on - 14/10/2018 01:47:53 :::