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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(2) in The Navy (Disposal Of Private Property) Regulations, 1961

(2)A Committee of Adjustment shall be constituted by the following officers
(a)if the deceased was serving in a ship, by the Commanding Officer of the ship not being the rank of a Commander. If he is below that rank, then, by the Administrative Authority concerned;
(b)in all other cases, by the Administrative Authority concerned; and