Section 11(6) in Rajasthan Right of Children to Free and Compulsory Education Rules, 2011
(6)Each school specified in sub-clause (iii) and (iv) of clause (n) of section 2 claiming reimbursement of per child expenditure in respect of the children belonging to weaker section and disadvantaged group shall submit its claim to the concerned Block Elementary Education Officer in form specified by the State Government along with a list of the children belonging to weaker section and disadvantaged group admitted in the school. The claim shall be submitted in the months of August and April every year.
