Section 3(3) in The Goa Maintenance and Welfare of Parents and Senior Citizens Rules, 2009
(3)The Tribunal shall publish the panel mentioned in sub-rule (1.) for general information at least twice every year, on 1st January and 1st July, respectively, and every time any change is effected therein:Provided further that the preparation of such panel is without prejudice to the powers of the Tribunal to nominate any other person as Conciliation Officer.
