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[Section 24]
[Entire Act]
State of Maharashtra - Subsection
Section 24(2) in The G. H. Raisoni University, Amravati, Act, 2018
| (i) | the Vice-Chancellor | Chairperson; |
| (ii) | Professor of each subject | Member; |
| (iii) | one evaluation expert, co-opted by the Board ofExaminations | Member; |
| (iv) | the Controller of Examinations | Member-Secretary. |