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State of Gujarat - Section

Section 40 in Gujarat High Court Rules, 1993

40. Memorandum of appeal or cross-objections to show and explain value of the claim.

- The value of the claim in appeal or in cross-objections shall be shown in the memorandum of appeal of cross-objections at the time of the presentation of such memorandum and it shall, where necessary, be stated how the valuation has been arrived at.