Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 95 in The M.P. Land Revenue Code, 1959 95. Area and assessment of plot numbers and sub-divisions to be entered in records. - The area and assessment of plot number and sub-divisions of plot numbers shall be entered in such records as may be prescribed.
