Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 56] [Entire Act] Union of India - Section Section 21 in The Securities and Exchange Board of India Act, 1992 21. Savings. Nothing in this Act shall exempt any person from any suit or other proceedings which might, apart from this Act, be brought against him.
