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[Cites 0, Cited by 0] [Section 271(2)] [Section 271] [Entire Act]

State of Uttar Pradesh - Subsection

Section 271(2)(j) in Uttar Pradesh Municipal Corporation Act, 1959

(j)the conservation and prevention of injury or contamination to sources and means of water-supply and appliances for the distribution of water, whether within or without the limits of the Corporation;