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[Cites 0, Cited by 0] [Section 333] [Entire Act]

Nagpur Province - Subsection

Section 333(3) in The City of Nagpur Corporation Act, 1948

(3)On the occasion of a fire, all persons assisting the fire brigade whether voluntarily or otherwise, shall be under the officer in charge of the fire brigade and shall obey all orders and directions given by such officer.