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[Cites 0, Cited by 0] [Section 314(1)] [Section 314] [Entire Act]

State of Assam - Subsection

Section 314(1)(ii) in Gauhati Municipal Corporation Act, 1971

(ii)Nothing in the foregoing provisions of this section shall be deemed to prohibit the slaughter of any animal in any place as a part of any religious festival or ceremony.