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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(1)(b) in The West Bengal Clinical Establishments (Registration, Regulation and Transparency) Act, 2017

(b)that the applicant does not fulfil the condition laid down in sub-sections (1) and (2) of section 12; or