Gauhati High Court
Diganta Barah vs The State Of Assam And Anr on 16 March, 2023
Page No.# 1/4
GAHC010058742019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Crl.Pet./296/2019
DIGANTA BARAH
S/O. LT. JONARAM BARAH, R/O. QUARTER NO. A-4, ZONE-II, POLICE
HOUSING COMPLEX, DGP OFFICE CAMPUS, ULUBARI, GUWAHATI-781007,
KAMRUP (M), ASSAM.
VERSUS
THE STATE OF ASSAM AND ANR.
REP. BY PP, ASSAM.
2:SMT. BARASHA BORAH BORDOLOI
W/O. SRI DHARANI BORDOLOI
R/O. BAIRAGIMOTH
P.O. AND P.S. DIBRUGARH
DIST. DIBRUGARH
ASSAM-786001
Advocate for the Petitioner : MR. K N CHOUDHURY
Advocate for the Respondent : PP, ASSAM
Linked Case : Crl.Pet./1095/2018
INDRANIL BARUA
S/O MADHAB CH. BARUA
R/O POLICE RESERVE
DIPHU
Page No.# 2/4
DIST. KARBI ANGLONG
ASSAM
VERSUS
THE STATE OF ASSAM AND ANR.
REP. BY PP
ASSAM
2:BARASHA BORA BORDOLOI
W/O SRI DHRANI BORDOLOI
R/O BAIRAGIMOTH
PO AND PS DIBRUGARH
DIST. DIBRUGARH
ASSAM
PIN-786001
------------
Advocate for : MR. D DAS SR. ADV
Advocate for : PP
ASSAM appearing for THE STATE OF ASSAM AND ANR.
Linked Case : Crl.Pet./1179/2018
MINU ROY AND ANR.
W/O SUMIT KANTI DEY
R/O VILLAGE RUPSI
PART I RAJAPARA UNDER KAZIGAON POLICE STATION
KOKRAJHAR
BTAD
ASSAM
2: HALIMA KHATUN
W/O ABDUL KUDDUS ALI
R/O POLICE RESERVE DHUBRI UNDER DHUBRI POLICE STATION
DISTRICT DHUBRI
ASSAM
VERSUS
THE STATE OF ASSAM AND ANR.
REP. BY PP
ASSAM
2:BARASHA BORAH BORDOLOI
W/O SRI DHARANI BORDOLOI
R/O BAIRAGIMOTH
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PO AND PS DIBRUGARH
DIST. DIBRUGARH
ASSAM
PIN-786001
------------
Advocate for : MR. A M BORA
Advocate for : PP
ASSAM appearing for THE STATE OF ASSAM AND ANR.
Linked Case : I.A.(Crl.)/203/2022
SMT. BARASHA BORAH BORDOLOI
W/O. SRI DHARANI BORDOLOI
R/O. BAIRAGIMOTH
P.O. AND P.S. DIBRUGARH
DIST. DIBRUGARH
ASSAM-786001.
VERSUS
DIGANTA BARAH AND ANR
S/O. LT. JONARAM BARAH
R/O. QUARTER NO. A-4
ZONE-II
POLICE HOUSING COMPLEX
DGP OFFICE CAMPUS
ULUBARI
GUWAHATI-781007
KAMRUP (M)
ASSAM.
2:THE STATE OF ASSAM
REPRESENTED BY P.P. ASSAM.
------------
Advocate for : MR. J I BORBHUIYA
Advocate for : MR. J PATOWARY appearing for DIGANTA BARAH AND ANR
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BEFORE
HONOURABLE MRS. JUSTICE MITALI THAKURIA
ORDER
Date : 16.03. 2023 Heard Mr. KN Choudhury, learned senior counsel, assisted by Mr. J. Patawory, learned counsel for the petitioner in Crl. Petition No. 296/2019, Mr. D. Das, learned senior counsel for the petitioner in Crl. Petition No. 1095/2018 and Mr. A.M. Bora, learned senior counsel assisted by Mr. D. Gogoi, learned counsel for the petitioners in Cr.l. Petition No. 1179 of 2018.
Also heard Mr. J.I. Barbhuiya, learned counsel for the private respondent No. 2 in all the cases and Mr. P. Borthakur, learned Addl. Public Prosecutor for the State respondent 1 in all the cases.
As agreed to by the learned counsel for the parties, the matter is adjourned for the day.
List the matter on 04.04.2023 for hearing.
The petitioners are hereby asked to make an endeavour to dispose of the matter on 04.04.2023.
Interim order passed earlier shall continue till the next date fixed.
JUDGE Comparing Assistant