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Supreme Court - Daily Orders

Shri Prakash Narain Sharma vs M/S. Burmah Shell Cooperative Housing ... on 5 May, 2017

Bench: S.A. Bobde, L. Nageswara Rao

     ITEM NO.36                               COURT NO.9                 SECTION XIV

                               S U P R E M E C O U R T O F         I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).6944-6945/2011

     (Arising out of impugned final judgment and order dated 24/12/2010
     in RP No. 522/2010 and 06/10/2010 in WP No. 9660/2004 passed by the
     High Court of Delhi at New Delhi)

     PRAKASH NARAIN SHARMA                                              Petitioner(s)

                                                   VERSUS

     M/S BURMAH SHELL COOP HNG.STY.(REGD)&ORS                           Respondent(s)

     (with appln. (s) for permission to bring additional facts and
     documents on record and office report)

     Date : 05/05/2017 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE S.A. BOBDE
                         HON'BLE MR. JUSTICE L. NAGESWARA RAO

     For Petitioner(s)               Mr. T. V. Ratnam,Adv.

     For Respondent(s)               Mr. Sanjiv Sen, Sr. Adv.
                                     Mr. Dev J. Roy, Adv.
                                     Mr. Prashant Kumar,Adv.

                                     Mr.   Dhruv Mehta, Sr. Adv.
                                     Mr.   Ashim Vachhu, Adv.
                                     Mr.   Shantanu Kumar,Adv.
                                     Mr.   Pawas Piyush, Adv.

                          UPON hearing the counsel the Court made the following
                                             O R D E R

List the matters after the ensuing summer vacation.

(Neetu Khajuria) (Indu Pokhriyal) Court Master Court Master Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2017.05.06 14:35:37 TLT Reason: