Madhya Pradesh High Court
40 Wing Airforce Civilian Employees ... vs Union Of India on 25 January, 2024
Author: Anand Pathak
Bench: Anand Pathak
1
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
WP No. 1564 of 2024
(40 WING AIRFORCE CIVILIAN EMPLOYEES UNION THROUGH ITS PRESIDENT HARISH GAUD Vs
UNION OF INDIA AND OTHERS)
Dated : 25-01-2024
Shri Prashant Sharma - Advocate for the petitioner.
Shri Praveen Kumar Newaskar - Dy. Solicitor General for respondents
No. 1 to 4.
Matter pertains to constitution of Joint Consultative Machinery in Air Force Premises at Maharajpura Airbase.
Respondents raised objection regarding resolution. Counsel for petitioner sought a day's time to file additional documents in support of submission.
At his request, list the case on 29.01.2024.
(ANAND PATHAK) JUDGE Van VANDANA VERMA 2024.01.25 15:13:18 +05'30'