Section 24(5)(i) in The Goa, Daman and Diu Agricultural Tenancy Act, 1964

[Cites 0, Cited by 0] [Section 24(5)] [Section 24] [Entire Act]

State of Goa - Subsection

Section 24(5)(i) in The Goa, Daman and Diu Agricultural Tenancy Act, 1964

(i)reduce the rent, if he is satisfied that on account of the deterioration by flood, or other cause beyond the control of the tenant, the land has been wholly or partially rendered unfit for cultivation, or

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State of Goa - Subsection

Section 24(5)(i) in The Goa, Daman and Diu Agricultural Tenancy Act, 1964