Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 24] [Entire Act] State of Himachal Pradesh - Section Section 71 in The Punjab Land Revenue Rules 71. and 71A. Repealed vide rule 107 of the H.P. Land Revenue (fees for inspection copies of extracts from Patwaris records) Rules 1980.
