Section 18(a) in National Capital Territory of Delhi, Andaman and Nicobar Islands, Lakshadweep, Daman and Diu, Dadra and Nagar Haveli and Chandigarh (Police Service) Rules, 2018
(a)Notification No. G.S.R. 635 (E) dated 06.08.2003, Notification No. G.S.R. 403 (E) dated 11.06.2009, Notification No. G.S.R. 635 (E) dated 06.08.2003 and Notification No. G.S.R. 148 (E) dated 05.02.2018 shall be superseded w.e.f. issuance of this notification.
