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[Cites 0, Cited by 0] [Section 373] [Entire Act]

State of Nagaland - Subsection

Section 373(e) in Nagaland Municipal Act, 2001

(e)That there is need to create new or improved means of communication and facilities for traffic, and that the most satisfactory method of remedying these defects is to frame a Town Improvement Scheme in respect of such area, the Municipality may pass a resolution of its intention so to do.