Himachal Pradesh High Court
Raman Kumar & Anr. vs . State Of H.P. & Ors. on 28 April, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Raman Kumar & Anr. vs. State of H.P. & Ors.
CWP No. 2375 of 2023 28.04.2023 Present: Mr. Onkar Jairath, Advocate, for the .
petitioners.
Mr. Anup Rattan, A.G. with Mr. Ramakant Sharma, Ms. Sharmila Patial, Addl. A.Gs., Ms. Priyanka Chauhan, Mr. Arsh Rattan, Dy. A.Gs. and Mr. Rajat Chauhan, Law Officer, for respondents-State.
Admit. Tag with CWP No. 787 of 2022.
CMP No. 4699 of 2023 Since the interim order has been passed in the similar petition, we deem it appropriate to pass the interim order by staying the operation of impugned order dated 17.12.2021 (Annexure P-8) during the pendency of the petition. Applicatiion stands disposed of.
CMP No. 4700 of 2023Allowed as prayed for. The application is disposed of with a direction to the applicants to file translated copies of the annexures appended with the petition. Application stands disposed of.
(Tarlok Singh Chauhan) Acting Chief Justice (Virender Singh) Judge 28th April, 2023 (Sanjeev) ::: Downloaded on - 28/04/2023 20:52:41 :::CIS