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Allahabad High Court

K C Dhir {State} vs The Secretary Harijan & Social Welfare ... on 10 August, 2010

Author: Satyendra Singh Chauhan

Bench: Satyendra Singh Chauhan

Court No. - 22
Case :- SERVICE SINGLE No. - 5651 of 1990

Petitioner :- K C Dhir {State}

Respondent :- The Secretary Harij an & Social Welfare Deptt & Others
Petitioner Counsel :- R N Gupta

Respondent Counsel :- C.S.C.

Hon'ble Satyendra Singh Chauhan,J.

By efflux of time this petition has lost its efficacy. It is accordingly dismissed as infructuous.

Order Date :- 10.8.2010 Rao/-