Allahabad High Court
K C Dhir {State} vs The Secretary Harijan & Social Welfare ... on 10 August, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22
Case :- SERVICE SINGLE No. - 5651 of 1990
Petitioner :- K C Dhir {State}
Respondent :- The Secretary Harij an & Social Welfare Deptt & Others
Petitioner Counsel :- R N Gupta
Respondent Counsel :- C.S.C.
Hon'ble Satyendra Singh Chauhan,J.
By efflux of time this petition has lost its efficacy. It is accordingly dismissed as infructuous.
Order Date :- 10.8.2010 Rao/-