Gauhati High Court
Emp Code 006075 Himojyoti Dey Nag vs The Union Of India And 4 Ors on 9 February, 2024
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GAHC010264582022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/8254/2022
EMP CODE 006075 HIMOJYOTI DEY NAG
S/O LT. HIMANGSHU RANJAN DEY NAG MANAGER (CIVIL) NEEPCO LTD.
PERMANENT R/O TILOK CHAND ROAD P.O. AND P.S. KARIMGANJ PIN-
788710 ASSAM
VERSUS
THE UNION OF INDIA AND 4 ORS
REP.BY THE SECRETARY TO THE GOVT. OF INDIA MINISTRY OR POWER
SHRAM SHAKTI BHAWAN NEW DELHI, PIN-11001
2:THE NORTH EASTERN ELECTRIC POWER CORPORATION LTD.(A GOVT.
OF INDIA ENTERPRISE)
REP. BY THE CHAIRMAN AND MANAGING DIRECTOR CAMP NEEPCO
BHAWAN R.G. BARUAH ROAD GUWAHATI-781005
3:THE DIRECTOR (TECHNICAL)
NORTH EASTERN ELECTRIC POWER CORPORATION LTD. A GOVT. OF
INDIA ENTERPRISE CAMP NEEPCO BHAWAN R.G. BARUAH ROAD
GUWAHATI-781005
4:THE EXECUTIVE DIRECTOR (PROJECT) HYDRO
NORTH EASTERN ELECTRIC POWER CORPORATION LTD. A GOVT. OF
INDIA ENTERPRISE CAMP NEEPCO BHAWAN R.G. BARUAH ROAD
GUWAHATI-781005
5:THE EXECUTIVE DIRECTOR (OPERATION AND MAINTENANCE)
NORTH EASTERN ELECTRIC POWER CORPORATION LTD. A GOVT. OF
INDIA ENTERPRISE CAMP NEEPCO BHAWAN R.G. BARUAH ROAD
GUWAHATI-78100
Advocate for the Petitioner : MR. A AHMED
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Advocate for the Respondent : DY.S.G.I.
BEFORE
HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR
ORDER
Date : 09.02.2024 On request made on behalf of Mr. A. Ahmed, learned counsel for the petitioner, list the matter after 4(four) weeks.
JUDGE Comparing Assistant