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[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(t) in Rajasthan Sports (Registration, Recognition and Regulation of Associations) Act, 2005

(t)"Special Resolution" means a resolution passed by two third majority of members present and voting in a General Body meeting, the minutes of which meeting are recorded and signed by the Office Bearers and attested by the Observer if any presence of at least half of the total number of voters shall constitute a quorum for this purpose;