Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 6]

Himachal Pradesh High Court

Rajesh Kumar @ Lachhu vs . State Of H.P. on 23 March, 2022

Bench: Sabina, Satyen Vaidya

Rajesh Kumar @ Lachhu vs. State of H.P. .

& connected matters Criminal Appeal No. 234 of 2020 with Criminal Appeal Nos.188 & 360 of 2020.

23.03.2022 Present: Ms. Sunita Sood & Mr. Ajay Singh Kashyap, Advocates for the appellant in Cr.A. No. 234 of 2020, Mr. Divya Raj Singh, Advocate for the appellant in Cr. A No. 188 of 2020 and Mr. Vinod Gupta, Advocate for the appellant in Cr. A. No. 360 of 2020. Mr. Kamal Kant, Deputy Advocate General for the respondent.

Learned counsel for the appellants request for an adjournment on the ground that arguing counsel is not available today.

As requested, list after four weeks.

(Sabina) Judge (Satyen Vaidya) Judge March 23, 2022 (ps/vh) ::: Downloaded on - 23/03/2022 20:14:25 :::CIS