Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act] State of Gujarat - Subsection Section 5(2)(ii) in Gujarat Public Trusts Act, 2011 (ii)who has been for not less than ten years an advocate enrolled under the Advocates Act, 1961,(XXV of 1961.) or