Rajasthan High Court - Jaipur
Kailash S/O Jagdev Singh vs State Of Rajasthan on 9 May, 2022
Author: Birendra Kumar
Bench: Birendra Kumar
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 1677/2022
Kailash S/o Jagdev Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Mohit Balwada For Respondent(s) : Mr. F.R. Meena, PP Mr. Vivek Gaur Mr. Dhanna Ram HON'BLE MR. JUSTICE BIRENDRA KUMAR Order 09/05/2022 Respondent No.2 has already appeared.
Perused the interim progress report.
List after two weeks. In the meantime, it is expected that charge-sheet would be filed as the investigation is complete.
Interim order of no arrest of the petitioner shall continue.
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