Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(2) in The Assam Enhanced Police Disciplinary Powers Act, 1950

(2)In addition to the above, the Commandant of the Assam Police Battalion shall have power to award all other punishments admissible under Section 7 of the Police Act (Act 5 of 1861).