Delhi High Court - Orders
Keshav Datt vs South Asian University on 25 September, 2025
Author: Prateek Jalan
Bench: Prateek Jalan
$~58 & 59
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4580/2024 and CM APPLs. 18786-18787/2024
KESHAV DATT .....Petitioner
versus
SOUTH ASIAN UNIVERSITY .....Respondent
+ W.P.(C) 8521/2024 and CM APPLs. 34988-34989/2024
DR IRFANULLAH FAROOQI .....Petitioner
versus
SOUTH ASIAN UNIVERSITY .....Respondent
Appearance: Mr. Abhik Chimni, Ms. Pranjal Abrol, Mr. Gurupal
Singh, Mr. Rishabh Gupta and Mr. Ayan Dasgupta,
Advocates for petitioner in Item Nos. 58 & 59.
Mr. Purushottam Sharma Tripathi, Advocate for
respondent in Item No. 58.
Mr. Anuj Tyagi and Ms. Shreelekha Vyas, Advocates
for respondent in Item No. 59.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 25.09.2025 The matters could not be taken up for hearing due to paucity of time.
List on 23.02.2026.
(BY ORDER) COURT MASTER SEPTEMBER 25, 2025 'pv' This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/09/2025 at 23:50:18