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Delhi High Court - Orders

Keshav Datt vs South Asian University on 25 September, 2025

Author: Prateek Jalan

Bench: Prateek Jalan

                          $~58 & 59
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 4580/2024 and CM APPLs. 18786-18787/2024
                                    KESHAV DATT                                                                            .....Petitioner
                                                                  versus

                                    SOUTH ASIAN UNIVERSITY                                                            .....Respondent

                          +         W.P.(C) 8521/2024 and CM APPLs. 34988-34989/2024
                                    DR IRFANULLAH FAROOQI                                                                  .....Petitioner
                                                                  versus
                                    SOUTH ASIAN UNIVERSITY                                                            .....Respondent

                          Appearance:                   Mr. Abhik Chimni, Ms. Pranjal Abrol, Mr. Gurupal
                                                        Singh, Mr. Rishabh Gupta and Mr. Ayan Dasgupta,
                                                        Advocates for petitioner in Item Nos. 58 & 59.
                                                        Mr. Purushottam Sharma Tripathi, Advocate for
                                                        respondent in Item No. 58.
                                                        Mr. Anuj Tyagi and Ms. Shreelekha Vyas, Advocates
                                                        for respondent in Item No. 59.
                          CORAM:
                          HON'BLE MR. JUSTICE PRATEEK JALAN
                                            ORDER

% 25.09.2025 The matters could not be taken up for hearing due to paucity of time.

List on 23.02.2026.

(BY ORDER) COURT MASTER SEPTEMBER 25, 2025 'pv' This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/09/2025 at 23:50:18