Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 27 in THE NATIONAL FORENSIC SCIENCES UNIVERSITY ACT, 2020 27. Other officers.— The manner of appointment and powers and duties of other officers of the University shall be such as may be laid down in the Statutes.
