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Greater Bengaluru City Corporation -

Section 55 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

55. after the said date.

Penalty for contravention of any order regarding requisition.- If anyperson contravenes any order made under section 49, or section 51, he shall onconviction be punished with imprisonment for a term which may extend to one year or