Section 59(1) in The M.P. Vishesh Sashastra Bal Niyam, 1973
(1)The Inspector-General, Additional Inspector-General oi Deputy Inspector-General of Police shall inspect each Battalion under him at least once a year and comment generally on its performance, efficiency, training, morale, discipline, state of clothing, equipment. Arms and Ammunition, welfare activities, accounts and any other matters which he may consider necessary.
