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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(j) in THE UTTAR PRADESH EDUCATIONAL INSTITUTIONS (RESERVATION IN TEACHERS' CADRE) ACT, 2021

(j)"Scheduled Tribes" means the Scheduled Tribes defined under the Uttar Pradesh Public Services(Reservation For Scheduled Castes, Scheduled Tribes and Other Backward Classes) Act,1994 (U.P. Act no 4 of 1994);