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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(7) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(7)The Vice-Chancellor may call for reports from the University school, department or from the recognised institutions, hostels on all activities of the University as he may deem it necessary for the proper functioning of the University.