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Punjab-Haryana High Court

State Of Haryana And Another vs Kanshi Ram --Respondent on 23 December, 2008

Author: Rakesh Kumar Jain

Bench: Rakesh Kumar Jain

In the Punjab and Haryana High Court,at Chandigarh.



             RFA No. 1572 of 1998
             Decided on December 23,2008.



State of Haryana and another         -- Appellants

             vs.

Kanshi Ram                           --Respondent

Present: Mr.H.S.Hooda,Advocate General,Haryana,with Mr.Rajiv Kawatra, Sr.D.A.G.Haryana,for the appellants None for the respondent Rakesh Kumar Jain,J:

For orders, see RFA No.2515 of 1998 of even date.



December 23,2008                                 (Rakesh Kumar Jain)
RR                                                         Judge